Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] State of Jharkhand - Subsection Section 320(e) in Jharkhand Municipal Act, 2011 (e)provide or assist in the provision of facilities for and in connection with the transport of milk and other dairy produce into the municipality from any municipal or private dairy, and
