Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(7) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955 (7)[Deleted.] [Deleted vide DP&AR Notification No. 11039/6/76-AIS(I)-A, dated 3/6/77]
