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State of Punjab - Section

Section 29 in The Punjab Warehouses Rules, 1958

29. Sections 17(4) and 34(2)(a).

- In the event of any dispute arising as to whether the shortage or excess is due to drayage or absorption of moisture or is due to other causes beyond the warehouseman's control, the matter shall be referred to appellate authority specified in rule 51 whose decision shall be final and binding.