Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 897] [Entire Act] Bengal Presidency - Subsection Section 897(2) in Police Regulations, Bengal , 1943 (2)Bedding when not in use shall be neatly rolled up and placed at the head of the cot.