Section 44(1)(a) in The Designs Act, 2000

[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1)(a) in The Designs Act, 2000

(a)the application is made within six months from the application for protection in the United Kingdom or any such other convention countries or group of countries or countries which are members of inter-governmental organisations, as the case may be; and

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Union of India - Subsection

Section 44(1)(a) in The Designs Act, 2000