Section 227 in The Punjab Municipal Corporation Act, 1976
227. Power to make new public streets.
- The Commissioner may, at any time with the previous sanction of the Corporation,-(a)lay out and make new public streets ;(b)construct bridges and sub-ways ;(c)turn or divert any existing public street ; and(d)lay down and determine the position and direction of a street or streets in any part of the City notwithstanding that no proposal for the erection of any building in the vicinity has been received.
