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State of Bihar - Section

Section 60 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

60. Register III-B.

- This register is intended for the entry of rent and cess paid, not to the tahsildar, but to the treasury, the certificate-officer or the Sub-divisional Officer. The money which the entries in this register represent, does not pass through the tahsildar's hands, and therefore, columns 11 to 15 of register IIA are not required in this register, and it must be fully entered up each day that transaction relating to it occur.