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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(q) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(q)ensure that the quality of products and services provided to the public and public health, hygiene and safety standards as specified by the Municipality are maintained.