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Union of India - Section

Section 58 in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

58. Enforcement of orders passed by the Board

.-The Secretary shall ensure enforcement and compliance with the orders passed by the Board, by the persons concerned in accordance with the provisions of the Act and regulations and if necessary, may seek the orders of the Board for directions.FORM IGeneral Heading For Petition/complaint(See regulation 19)Before The Petroleum And Natural Gas Regulatory Board, New DelhiFiling No ......................................Case No .......................................(To be filed by the Office)In the matter of:(Gist of the purpose of the petition or complaint or application)Between:(Name and full address of the petitioner/complainant/applicants and names and full addresses of the respondents).FORM IIFormat Of Petition/complaint(See regulation 19)ToThe Chairperson,The Petroleum and Natural Gas Regulatory Board(Full Address)