Section 10(9)(b) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

(b)where a Certificate is not endorsed in accordance with the provisions of clauses(c)and (d) of sub-rule (1) of rule 8;

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