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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(b) in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

(b)background of promoter- educational qualification, work experience and in case of a newly incorporated or registered entity work experience of the parent entity.
(ii)Track record of the promoter: