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State of Gujarat - Section

Section 65 in The Maharaja Sayajirao University of Baroda Act, 1949

65. Appointment of Rector.

(1)Notwithstanding anything contained in Section 13 the first Rector shall be a whole-time salaried officer who shall be appointed by the Government as soon as practicable after the passing of this Act, for a period not exceeding three years and on such terms and conditions as the Government thinks fit.
(2)The first Rector shall, under the control of the first Vice-Chancellor work as the administrative head of all constituent colleges and institutions in the Faculties of Arts, Commerce and Science to be maintained by the University.