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[Cites 0, Cited by 0] [Section 414(1)] [Section 414] [Entire Act]

State of Nagaland - Subsection

Section 414(1)(d) in Nagaland Municipal Act, 2001

(d)Exhume any body from any place for the disposal of the dead, except under the provisions of the Code of Criminal Procedure, 1973 (Act 2 of 1974), or any other law for the time being in force.