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Allahabad High Court

Chhavi Nath Kachhi vs State Of U.P. on 5 July, 2010

Author: Arvind Kumar Tripathi

Bench: Arvind Kumar Tripathi

Court No. - 52

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34513 of 2008
Petitioner :- Chhavi Nath Kachhi

Respondent :- State Of U.P.

Petitioner Counsel :- Abhay Raj Singh,Sameer Jain
Respondent Counsel :- Govt. Advocate

Hon'ble Arvind Kumar Tripathi,J.

Learned counsel for the applicant prays for and is allowed 10 days time for filing rejoinder affidavit.

List immediately after exipiry of the aforesaid period in the list of old cases. Order Date :- 5.7.2010 prabhat