Allahabad High Court
Chhavi Nath Kachhi vs State Of U.P. on 5 July, 2010
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34513 of 2008 Petitioner :- Chhavi Nath Kachhi Respondent :- State Of U.P. Petitioner Counsel :- Abhay Raj Singh,Sameer Jain Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned counsel for the applicant prays for and is allowed 10 days time for filing rejoinder affidavit.
List immediately after exipiry of the aforesaid period in the list of old cases. Order Date :- 5.7.2010 prabhat