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State of Tamilnadu - Section

Section 9 in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

9. Assistance Pattern.

- The funding will be made as a grant, subject to availability of funds. The quantum of grant shall depend on the strategic importance and the size of the project and shall be considered for release as per these regulations. Detailed guidelines in this regard shall be prepared by the Monitoring Committee in consultation with the Central Commission.