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[Cites 0, Cited by 3] [Section 6A(2)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(2)(i) in The Essential Commodities Act, 1955

(i)order the same to be sold at the controlled price, if any, fixed for essential commodity under this Act or under any other law for the time being in force; or