Himachal Pradesh High Court
Board vs . Sahi Ram on 22 July, 2025
D-23 Himachal Pradesh State Electricity Board Vs. Sahi Ram .
LPA No. 180 of 2025 22.07.2025 Present: Ms. Sunita Sharma, Senior Advocate with Ms. Sugandh Verma, Advocate, for the appellant.
Ms. Sneh Bhimta, Advocate for Ms. Shreya Chauhan, Advocate, for the respondent.
Counsel for the respondent prays for time to inspect the record.
r List on 14.08.2025.
(G.S. Sandhawalia) Chief Justice (Ranjan Sharma) Judge July 22, 2025 (hemlata) ::: Downloaded on - 23/07/2025 21:20:05 :::CIS