Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] Securities And Exchange Board Of India - Subsection Section 16(2)(C) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (C)holds together with his relatives two per cent or more of the total voting power of the listed entity; or