Himachal Pradesh High Court
Vishal Sharma vs . State Of H.P. And Others on 9 March, 2023
Bench: Sabina, Satyen Vaidya
Vishal Sharma Vs. State of H.P. and others .
CWP No. 8721 of 2022 09.03.2023 Present: Mr. Devender K Sharma, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No.1 and 2.
Mr. Rakesh Kumar Thakur, Advocate for respondents No. 3 to 5.
Admit.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge March, 09, 2023 (Subhash) ::: Downloaded on - 09/03/2023 20:49:24 :::CIS