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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(2)(g) in West Bengal Municipal Corporation Act, 2006

(g)"industrial buildings" that is to say, any buildings or structures or part thereof in which products or materials of all kinds and properties are fabricated, assembled or processed as in assembly plants; such buildings shall include laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories workshops, automobile repair garages and printing presses;