Delhi High Court - Orders
National Institute Of Medical Sciences ... vs Union Of India And Ors on 20 February, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8088/2018
NATIONAL INSTITUTE OF MEDICAL
SCIENCES AND RESEARCH, JAIPUR ..... Petitioner
Through : Ms. Awantika Manohar and
Ms. Parul Pradhan, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through : Mr. Dev. P. Bhardwaj, CGSC
with Mr. Jatin Teotia, Adv. for
UOI.
Mr. Vikas Singh, Mr. T.
Singhdev and Ms.
Biakthansangi Das, Advs. for
R-2/MCI.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.02.2019 The Hon'ble Division Bench did not assemble today. List on 10.07.2019.
BY ORDER COURT MASTER FEBRUARY 20, 2019 aj