Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 226] [Entire Act] Union of India - Section Section 80AA in The Income Tax Act, 1961 80AA. Computation of deduction under section 80-M. - [Omitted by the Finance Act, 1997 (26 of 1997), section 21 (w.e.f. 1-4-1998).]
