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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(6) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(6)Widow, widower, divorcee declared by competent court, divorce employee and senior employee shall be eligible to request for transfer to area of their choice.Note. - Transfer on request may be made against the available vacancies published under Section 12 and request shall not be admissible for the post which is not vacant.