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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Bombay Presidency - Subsection

Section 31(2)(f) in Bombay Khadi and Village Industries Act, 1960

(f)the transfer or re-employment of any employees of the Board to, or by, any such transfer and the terms and conditions of service applicable to such employees after such transfer or re-employment: