Delhi High Court - Orders
The Pr. Commissioner Of Income Tax ... vs M/S Dreamcity Buildwell Pvt. Ltd on 21 March, 2018
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, A. K. Chawla
$~16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1152/2017 & CM APPL. 45928/2017
THE PR. COMMISSIONER OF INCOME TAX CENTRAL-3
..... Appellant
versus
M/S DREAMCITY BUILDWELL PVT. LTD. ..... Respondent
AND
ITA 1153/2017 & CM APPL. 45930/2017
THE PR. COMMISSIONER OF INCOME TAX CENTRAL-3
..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Standing
Counsel.
versus
M/S DREAMCITY BUILDWELL PVT. LTD. ..... Respondent
Through: Mr. Madhur Aggarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 21.03.2018 Request for adjournment has been made on behalf of the appellant which is not opposed.
List on 7th August, 2018.
S. RAVINDRA BHAT, J A. K. CHAWLA, J MARCH 21, 2018 nn