Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 815] [Entire Act]

Bengal Presidency - Subsection

Section 815(c) in Police Regulations, Bengal , 1943

(c)Superintendents are also empowered to grant leave to Sub-Inspectors and officers of lower rank. If the number of Sub-Inspectors to whom the Superintendent finds it necessary to grant leave exceeds the number of Sub-Inspectors provided for the casualty reserve of a district, he should, if substitutes are required, first ascertain from the Deputy Inspector-General whether it will be possible to provide substitutes from the reserve of other districts in the Range. If the Deputy Inspector-General cannot provide substitutes, the Superintendent shall curtail the grant of leave.