Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 61] [Section 15H] [Entire Act] Union of India - Subsection Section 15H(ii) in The Securities and Exchange Board of India Act, 1992 (ii)make a public announcement to acquire shares at a minimum price; or
