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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(3) in Indian Institute of Teacher Education, Gujarat Act, 2010

(3)The University Fund shall be kept in any Scheduled Bank as defined in the Reserve Bank of India Act, 1934, (2 of 1934) or in a Co-operative Bank approved by the State Government for the purpose.