Patna High Court - Orders
Purvottar Railway Loco Handlin vs The Union Of India &Amp; Ors on 30 November, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.14279 of 2010
PURVOTTAR RAILWAY LOCO HANDLING SHRAMIK SAHYOG SAMITI LTD.
Versus
THE UNION OF INDIA & ORS
-----------
6. 30.11.2010Issue notice to Respondent No. 7 both under ordinary process as well as registered cover with A/D for which requisites etc. must be filed by the petitioner within one week failing which this application as against the concerned respondent shall stand rejected without further reference to a Bench.
Put up this case under the same heading immediately after receipt of the service report.
(S.N.Hussain,J.) Sujit