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Patna High Court - Orders

Purvottar Railway Loco Handlin vs The Union Of India &Amp; Ors on 30 November, 2010

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CWJC No.14279 of 2010
          PURVOTTAR RAILWAY LOCO HANDLING SHRAMIK SAHYOG SAMITI LTD.
                                          Versus
                              THE UNION OF INDIA & ORS
                                        -----------

6.   30.11.2010

Issue notice to Respondent No. 7 both under ordinary process as well as registered cover with A/D for which requisites etc. must be filed by the petitioner within one week failing which this application as against the concerned respondent shall stand rejected without further reference to a Bench.

Put up this case under the same heading immediately after receipt of the service report.

(S.N.Hussain,J.) Sujit