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State of Rajasthan - Section

Section 38 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

38. Regulations of pay, leave, allowances, Contributory pension etc.

- Except as provided in these rules, the pay, allowance, pension, leave and other conditions of service of the member of the Service, shall be regulated by ;
(1)The Rajasthan Service Rules, 1951 as amended from time to time.
(2)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 as amended time to time.
(3)The Rajasthan Traveling Allowance Rules 1971, as amended from time to time.
(4)The Rajasthan Civil Services (Revised pay Scales) Rules, 1998, as amended from time to time.
(5)The Rajasthan Civil Services (Contributory Pension) Rules, 2005, as amended from time to time.
(6)The Rajasthan Civil Services (Conduct) Rules, 1971, as amended from time to time.
(7)Any other rules prescribing general conditions of service made by the appropriate authority under the proviso to Article 309 of the Constitution of India and for the time being in force.