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Kerala High Court

Anonymous vs Travancore Devaswom Board on 30 January, 2025

Author: Anil K.Narendran

Bench: Anil K.Narendran

DBP No.73/2024                                  1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &
                       THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
                 Thursday, the 30th day of January 2025 / 10th Magha, 1946
                                     DBP NO. 73 OF 2024



IN THE MATTER OF TRAVANCORE DEVSWOM BOARD - REPORT NO.41 OF 2024 IN COMPLAINT
NO.108 OF 2023 - IN THE MATTER OF VALLIYAMKAVU MANGALADEVI TEMPLE - COMPLAINT
AGAINST M.C.SURESH, WATCHER - SUO MOTU PROCEEDINGS INITIATED - REG:

                                         ------------


    COMPLAINANT:


             ANONYMOUS


    RESPONDENTS:


     1.      TRAVANCORE DEVASWOM BOARD

             REPRESENTED BY ITS SECRETARY, NANTHANCODE, KAWDIAR POST,

             THIRUVANANTHAPURAM, PIN - 695003

     2.      THE SUPERINTENDENT OF POLICE (VIGILANCE & SECURITY)

             TRAVANCORE DEVASWOM BOARD, NANTHANCODE, THIRUVANANTHAPURAM

             PIN - 695003

             *ADDL.R3 TO R5 IMPLEADED

     3.      THE STATE OF KERALA,

             REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

             REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT,

             THIRUVANANTHAPURAM - 695 001

     4.      THE DEPUTY DEVASWOM COMMISSIONER, PATHANAMTHITTA - 689 645

     5.      THE ASSISTANT DEVASWOM COMMISSIONER,

             MUNDAKKAYAM GROUP, MUNDAKKAYAM, KOTTAYAM - 686513

             *ARE SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENTS 3 TO 5 VIDE

             ORDER DATED 30/07/2024 IN DBP.NO.73/2024
 DBP No.73/2024                             2/3

             *ADDL.R6 & R7 IMPLEADED

     6.      SRI.M.C.SURESH,

             WATCHER, PETTAH SASTHA TEMPLE, ERUMELI SUB GROUP,

             MUDAKKAYAM GROUP, KOTTAYAM - 686 509

     7.      SRI.PRAKASH,

             ADMINISTRATIVE OFFICER, VALLIYAMKAVU DEVASWOM, MUDAKKAYAM GROUP,

             KOTTAYAM - 686 509

             *ARE SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENTS 6 AND 7 VIDE

             ORDER DATED 05/08/2024 IN DBP.NO.73/2024

             *ADDL.R8 IMPLEADED

     8.      THE DISTRICT COLLECTOR,

             COLLECTORATE IDUKKI, KUYILIMALA, PAINAV P.O., IDUKKI,

             KERALA STATE, PIN - 685 603, IDUKKI

             *IS SUO MOTU IMPLEADED AS ADDITIONAL 8TH RESPONDENT VIDE ORDER

             DATED 12/09/2024 IN DBP.NO.73/2024

             *ADDL.R9 IMPLEADED

     9.      THE DEPUTY DIRECTOR,

             PERIYAR TIGER RESERVE, EAST DIVISION, PEERUMEDU,

             IDUKKI-685 536

             *IS SUO MOTU IMPLEADED AS ADDITIONAL 9TH RESPONDENT VIDE ORDER

             DATED 12/11/2024 IN DBP.NO.73/2024



             BY SRI.S.RAJMOHAN, SR.GOVERNMENT PLEADER FOR R2, R3, R8 & R9

             BY SC, TRAVANCORE DEVASWOM BOARD FOR R1, R4 & R5

             BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

             BY SRI.C.S.MANILAL, Advocate for R6 & R7


             THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON

    30/01/2025, UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED

    09/01/2025, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
 DBP No.73/2024                                 3/3

                                          ORDER

The learned Special Government Pleader (Forest) seeks further time to file affidavit of the additional 9th respondent Deputy Director.

Three weeks' time granted as last chance.

List on 10/03/2025.

Sd/- ANIL K.NARENDRAN, JUDGE Sd/- MURALEE KRISHNA S., JUDGE 30-01-2025 /True Copy/ Assistant Registrar