Bombay High Court
Narayan Shankar Shinde And Ors. vs Narayan Hari Desai And Ors. on 24 April, 2026
Author: Anil L. Pansare
Bench: Anil L. Pansare
3-WP-14316-2018 (C).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIRCUIT BENCH AT KOLHAPUR
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14316 OF 2018
Narayan Shankar Shinde & Ors. .....Petitioner
Vs.
Narayan Hari Desai & Ors. .....Respondents
WITH
INTERIM APPLICATION NO. 10428 OF 2024
IN
WRIT PETITION NO. 14316 OF 2018
Narayan Shankar Shinde & Ors. .....Applicant
Vs.
Narayan Hari Desai & Ors. ....Respondents
WITH
INTERIM APPLICATION NO. 64 OF 2026
IN
WRIT PETITION NO. 14316 OF 2018
Laxmi Narayan Shinde & Ors. .....Applicants
Vs.
Narayan Hari Desai & Ors. ....Respondents
Mr. Jayesh Jain, Advocate for Petitioners.
Mr. Mital Ukani (Through VC), for the Respondent No. 1.
CORAM : ANIL L. PANSARE, J.
DATED : 24th APRIL 2026 P.C.:-
1. Heard for some time.
2. At the request of counsel for Respondent No.1, stand over on 19th June 2026.
(ANIL L. PANSARE, J.) Digitally signed by Gaikwad RD 1/1 RAJU RAJU DATTATRAYA DATTATRAYA GAIKWAD GAIKWAD Date:
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