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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(5)(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)collapse or subsidence of soil, any wall, floor, gallery, roof or any other part of any structure, platform, staging, scaffolding or any means of access including formwork;