Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243] [Entire Act] State of Meghalaya - Subsection Section 243(a) in Meghalaya Municipal Act, 1973 (a)makes or offers for sale any article or food or drink for human consumption or any medicine, drug or clothing, or,
