Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 23 in Chhattisgarh Legal Services Authority Rules, 2002 23. Headquarters and office of the State Authority. - Headquarters and office of the State Authority shall be located at Bilaspur, which is the main seat of the High Court of Chhattisgarh.
