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[Cites 0, Cited by 4] [Section 70(1)] [Section 70] [Entire Act]

State of Karnataka - Subsection

Section 70(1)(b) in Karnataka Co-Operative Societies Act, 1959

(b)between a member, past member or person claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society, or