Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jammu-Kashmir - Subsection Section 19(1) in Jammu and Kashmir Saffron Rules, 2018 (1)Samples for test or analysis shall be sent by registered post or by hand in a sealed packet together with a memorandum in Form-XII in an outer cover addressed to the Saffron Analyst.
