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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(a) in The Betwa River Board Act, 1976

(a)the composition of, and the procedure to be followed, by the Executive Committee and all other matters relating to the Executive Committee under sub-sections (2) and (5) of section 5;