Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 39 in Pharmacy Council of India Regulations, 1952

39.

If both the President and the Vice-President are absent, the members present shall elect one of their members to act as Chairman.