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[Cites 0, Cited by 0] [Section 565(1)] [Section 565] [Entire Act]

Union of India - Subsection

Section 565(1)(i) in The Companies Act, 1956

(i)a company registered under the Indian Companies Act, 1882 (6 of 1882) or under the Indian Companies Act, 1913 (7 of 1913) shall not register in pursuance of this section;