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State of Tamilnadu - Section

Section 8 in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

8. Access at Connection Site.

- The requester or user, as the case may be, owning the electrical plant shall provide reasonable access and other required facilities to the licensee or Appropriate Transmission Utility or Appropriate Load Despatch Centre, whose equipment is installed or proposed to be installed at the Connection Site for installation, operation and maintenance, etc. of the equipment.