Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(8)(c) in Rajasthan Minor Mineral Concession Rules, 2017 (c)The bids shall be opened by the following committee: -