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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(2)Naked lights of any description shall not be used within the distillery. All electrical fittings of the distillery shall be maintained and fitted with flame proof equipment.