Supreme Court - Daily Orders
St. John S National Academy Of Health ... vs The Management Of St. John S Medical ... on 26 February, 2020
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.36 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35908/2019
ST. JOHN S NATIONAL ACADEMY OF HEALTH SCIENCES
ALL EMPLOYEES STAFF ASSOCIATION Petitioner(s)
VERSUS
THE MANAGEMENT OF ST. JOHN S MEDICAL COLLEGE & ANR. Respondent(s)
Date : 26-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ time is granted to cure the defects pointed out by the Registry.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.02.27 16:29:40 IST Reason: