Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The National Capital Region Planning Board Rules, 1985 16. Voting. - Save as otherwise provided under the rules, all matters required to be decided by the Board shall be decided by the majority of votes of the members present.
