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Madhya Pradesh High Court

Sirnam vs Smt Geeta Devi on 9 May, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

                 IN THE HIGH COURT OF MADHYA PRADESH
                              AT GWALIOR


                Dated:-09/05/2023
                      Due to paucity of time, the following matters are

                adjourned as under:-

                       Serial Numbers                Next date of listing
                49, 50, 57 to 68, 70 to 76, 78         After six weeks
                to 81, 83, 84, 86, 87, 89, 91,
                92, 93, 95 to 107, 109 to 115,
                117 to 124, 126, 127, 129,
                131, 132, 135 to 138, 142 to
                144, 146 to 148


                      Interim relief, if any, passed earlier shall continue till

                next date of hearing.

                      Copy of this order be retained in each of the aforesaid

                matters.


                                                          (Sunita Yadav)
                                                               Judge
   Monika

MONIKA SHARMA
2023.05.11

10:29:08 +05'30'