Madhya Pradesh High Court
Sirnam vs Smt Geeta Devi on 9 May, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
Dated:-09/05/2023
Due to paucity of time, the following matters are
adjourned as under:-
Serial Numbers Next date of listing
49, 50, 57 to 68, 70 to 76, 78 After six weeks
to 81, 83, 84, 86, 87, 89, 91,
92, 93, 95 to 107, 109 to 115,
117 to 124, 126, 127, 129,
131, 132, 135 to 138, 142 to
144, 146 to 148
Interim relief, if any, passed earlier shall continue till
next date of hearing.
Copy of this order be retained in each of the aforesaid
matters.
(Sunita Yadav)
Judge
Monika
MONIKA SHARMA
2023.05.1110:29:08 +05'30'