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[Cites 0, Cited by 0] [Section 337(2)] [Section 337] [Entire Act]

State of Rajasthan - Subsection

Section 337(2)(xxi) in Rajasthan Municipalities Act, 2009

(xxi)for prescribing heads of accounts other than those specified in sub-Section (2) of Section 79 and for prescribing manner and form in which accounts shall be kept;