Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 16 August, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~4(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ..... Petitioner
Through : None.
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through : None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 16.08.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the petitioner.
2. Adverse orders are deferred.
3. The matter is at the notice stage.
4. List the matter on 30.09.2021.
RAJIV SHAKDHER, J TALWANT SINGH, J AUGUST 16, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:24.08.2021 01:09:58