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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 16 August, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~4(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +       W.P.(C) 941/2020

                                  GURPREET SINGH                                       ..... Petitioner
                                               Through :            None.

                                                      versus

                                  THE CHAIRMAN, NTRO AND ORS.                          ..... Respondents
                                              Through : None.

                                  CORAM:
                                  HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                  HON'BLE MR. JUSTICE TALWANT SINGH

                                               ORDER

% 16.08.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no representation on behalf of the petitioner.

2. Adverse orders are deferred.

3. The matter is at the notice stage.

4. List the matter on 30.09.2021.

RAJIV SHAKDHER, J TALWANT SINGH, J AUGUST 16, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:24.08.2021 01:09:58