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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(a) in The Drugs and Cosmetics Rules, 1945

(a)The standards for identity, purity and strength shall be those as may be specified in the edition of the official pharmacopoeia, for the time being in force, of any country to which the drug claims to comply with.