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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(b) in The Bengal Orphanages And Widows' Homes Act, 1944

(b)if the institution in respect of which the licence was granted has ceased to fulfil the conditions specified in clauses (a) to (c) of sub-section (2) of section 5.